Vollala Murali vs The District Medical And Health ...
2023 Latest Caselaw 2254 Tel

        THE HON'BLE SMT. JUSTICE P.MADHAVI DEVI

               WRIT PETITION No.25091 of 2023

ORDER:

In this Writ Petition, the petitioners are seeking a

direction to the respondents to consider the representations

dated 27.05.2023 and 20.07.2023 for appointment to the

post of Multi Purpose Health Assistants in terms of the

Judgments of this Court in W.V.M.P.No.2120 of 2015 in

W.P.No.3178 of 2014.

2. Learned Government Pleader for Services II is also

heard on behalf of the respondents.

3. Having regard to the fact that the petitioners have

made the representations dated 27.05.2023 and 20.07.2023

and the same are yet to be considered by the respondents,

this Court deems it fit and proper to direct the respondents to

consider the same and pass appropriate orders thereon,

within a period of four (04) weeks from the date of receipt of a

copy of this order.

4. Accordingly, this Writ Petition is disposed of. There

shall be no order as to costs.

Miscellaneous applications, if any pending, shall also

stand closed.

____________________________ JUSTICE P.MADHAVI DEVI Date:11.09.2023 Note: Furnish C.C tomorrow TU

THE HON'BLE SMT. JUSTICE P. MADHAVI DEVI

WRIT PETITION No.25091 of 2023

Date:11.09.2023

Note: Furnish C.C. tomorrow TU