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R.Sudhakar vs R.Purushottamdied Per Lr R 2 To 6
2023 Latest Caselaw 1987 Tel

Citation : 2023 Latest Caselaw 1987 Tel
Judgement Date : 4 September, 2023

Telangana High Court

R.Sudhakar vs R.Purushottamdied Per Lr R 2 To 6 on 4 September, 2023

Bench: P.Sree Sudha

          THE HON'BLE SMT. JUSTICE P.SREE SUDHA

                 APPEAL SUIT No.129 of 2009

ORDER:

This Appeal Suit is filed by the appellant, aggrieved by the

Judgment and decree in O.S.No.190 of 2006 dated 02.04.2008

on the file of the Court of II Additional Chief Judge, City civil

Courts at Hyderabad.

2. Both the counsel absent. This matter is already listed

under the caption for dismissal. Inspite of several adjournments

plaintiff did not turn up to pursue the litigation, it seems he has

no interest to prosecute the appeal, hence no purpose would

serve in continuing the appeal.

3. Accordingly, the appeal suit is dismissed for non-

prosecution.

Pending miscellaneous applications, if any, shall stand closed.

___________________________ JUSTICE P.SREE SUDHA Date: 04.09.2023.

BV

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