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Union Of India vs Smt. Hari Rajeswari And 3 Others
2023 Latest Caselaw 2885 Tel

Citation : 2023 Latest Caselaw 2885 Tel
Judgement Date : 4 October, 2023

Telangana High Court
Union Of India vs Smt. Hari Rajeswari And 3 Others on 4 October, 2023
Bench: M.G.Priyadarsini
     THE HON'BLE SMT JUSTICE M.G.PRIYADARSHINI


     CIVIL MISCELLANEOUS APPEAL No. 372 OF 2013


JUDGMENT:

Learned Standing Counsel for the appellant seeks

permission of this Court to withdraw the appeal.

Permission is accorded and the appeal is accordingly

dismissed as withdrawn. No order as to costs.

Miscellaneous applications, if any, pending shall stand

closed.

__________________________ JUSTICE M.G.PRIYADARSINI

04.10.2023 gms

THE HON'BLE SMT JUSTICE M.G.PRIYADARSHINI

CIVIL MISCELLANEOUS APPEAL No. 372 OF 2013

Dated: 04.10.2023

gms

 
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