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Vibhor Steel Tubes Private ... vs Mr. K Suryanarayana
2023 Latest Caselaw 2853 Tel

Citation : 2023 Latest Caselaw 2853 Tel
Judgement Date : 3 October, 2023

Telangana High Court
Vibhor Steel Tubes Private ... vs Mr. K Suryanarayana on 3 October, 2023
Bench: Alok Aradhe, N.V.Shravan Kumar
         THE HON'BLE THE CHIEF JUSTICE ALOK ARADHE
                                      AND
         THE HON'BLE SRI JUSTICE N.V.SHRAVAN KUMAR


                   WRIT APPEAL No.738 of 2022

JUDGMENT: (Per the Hon'ble the Chief Justice Alok Aradhe)


       Learned counsel for the appellant has filed a memo

seeking leave of this Court to withdraw the writ appeal.


       The aforesaid memo is taken on record.


       Accordingly,         the     writ    appeal          is   dismissed   as

withdrawn.


       Miscellaneous applications pending, if any, shall

stand closed. However, there shall be no order as to costs.




                                     ______________________________________
                                              ALOK ARADHE, CJ




                                     ______________________________________
                                           N.V.SHRAVAN KUMAR, J
03.10.2023

vs

 
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