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Noorjahan Begum Medak vs Moulana Bee And 2
2023 Latest Caselaw 2850 Tel

Citation : 2023 Latest Caselaw 2850 Tel
Judgement Date : 3 October, 2023

Telangana High Court

Noorjahan Begum Medak vs Moulana Bee And 2 on 3 October, 2023

Bench: M.Laxman

            THE HON'BLE SRI JUSTICE M. LAXMAN

               SECOND APPEAL NO.583 OF 2002

JUDGMENT:

1. Learned counsel representing for the appellant stated that

his client is not inclined to continue the appeal and seeks leave of

this Court to not press the appeal.

2. Permission accorded.

3. Accordingly, the Second Appeal is dismissed as not-pressed.

There shall be no order as to costs. Miscellaneous petitions,

pending if any, shall stand closed.

_______________ M.LAXMAN, J Date: 03.10.2023.

pld

THE HON'BLE SRI JUSTICE M. LAXMAN

SECOND APPEAL NO.583 OF 2002

Date: 03.10.2023

pld

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