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Nama Roshaiah vs Mandala Papaiah
2023 Latest Caselaw 2847 Tel

Citation : 2023 Latest Caselaw 2847 Tel
Judgement Date : 3 October, 2023

Telangana High Court

Nama Roshaiah vs Mandala Papaiah on 3 October, 2023

Bench: G.Radha Rani

      THE HONOURABLE DR.JUSTICE G. RADHA RANI

                   SECOND APPEAL No.1055 of 2010

JUDGMENT:

Learned counsel for the appellants sought permission before the Bench to

withdraw the appeal and made an endorsement on the file.

2. Accordingly, permission is accorded as prayed for.

3. In the result, the Second Appeal is dismissed as withdrawn. No order as

to costs.

As a sequel, miscellaneous applications pending in this appeal, if any,

shall stand closed.

____________________ Dr. G.RADHA RANI, J Date: 03rd October, 2023 Nsk.

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