Citation : 2022 Latest Caselaw 4378 Tel
Judgement Date : 5 September, 2022
HONOURABLE SRI JUSTICE A.SANTHOSH REDDY
MACMA.No.276 of 2017
JUDGMENT:
This appeal is preferred by the appellant-Insurance
Company and the matter was referred to the Lok-Adalat on
26.06.2022 and award was passed.
In terms of the award passed before Lok-Adalat, this
appeal is disposed of. Pending miscellaneous applications, if
any, shall stand closed.
__________________________ A.SANTHOSH REDDY,J 05.09.2022 Nvl
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