Smt Balamani vs State Of Telangana And 7 Others
2022 Latest Caselaw 993 Tel

THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                  AND
     THE HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI



                WRIT APPEAL No.125 of 2022
                           AND
               WRIT PETITION No.28182 of 2021


COMMON JUDGMENT:       (Per the Hon'ble the Chief Justice Satish Chandra Sharma)


      Learned counsel for the appellants/writ petitioners,

after arguing the matters at length, is fair enough in

stating before this Court that there are two other writ

petitions pending before this Court i.e., W.P.Nos.19695 and

22912 of 2015, in which there is an interim order of status

quo. He, therefore, prays for withdrawal of the present Writ

Appeal as well as the Writ Petition No.28182 of 2021 with a

liberty   to   the   appellants/writ          petitioners          to    file      an

appropriate interlocutory application in the aforesaid

pending writ petitions.

      In the light of the aforesaid, the present Writ Appeal

and the Writ Petition No.28182 of 2021 are dismissed as

withdrawn.        However,      a     liberty       is    granted         to       the

appellants/writ      petitioners         to     file      an       appropriate

interlocutory application in the pending writ petitions. It is
                              2




needless to mention that the order passed by the learned

Single Judge in the present writ petition will not come in

the way of the appellants/writ petitioners while arguing the

pending writ petitions and the learned Single Judge shall

also decide the pending writ petitions on merits in

accordance with law.

     The miscellaneous applications pending, if any, shall

stand closed. There shall be no order as to costs.




                           ______________________________________
                             SATISH CHANDRA SHARMA, CJ




                           ______________________________________
                              ABHINAND KUMAR SHAVILI, J


03.03.2022

vs