Expand

O P Jindal Global University

trademarkclick

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Apsrtc, Hyderabad vs Mr. Arka Eshwar, Secunderabad
2022 Latest Caselaw 1329 Tel

Citation : 2022 Latest Caselaw 1329 Tel
Judgement Date : 21 March, 2022

Telangana High Court

Apsrtc, Hyderabad vs Mr. Arka Eshwar, Secunderabad on 21 March, 2022

Bench: N.Tukaramji

         THE HON'BLE SRI JUSTICE N.TUKARAMJI

                   MACMA No.627 OF 2019

JUDGMENT:

On perusal of the record, during pendency of the appeal,

the matter was referred to the Lok Adalat, and as per the Award

dated 11.12.2021 the parties amicably settled the matter before

the Lok Adalat.

Accordingly, the MACMA is disposed of, in terms of the

award passed by the Lok Adalat. No order as to costs.

Consequently, miscellaneous petitions, if any, pending in

this appeal shall stand closed.

________________________ JUSTICE N.TUKARAMJI

Date: 21.03.2022 Kvrm/su

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs