K.Gopal vs Sri M.K.Ramanujan Died
2022 Latest Caselaw 1229 Tel

              HON'BLE SRI JUSTICE P.NAVEEN RAO
                                AND
             HON'BLE SMT Dr.JUSTICE G.RADHA RANI

             CITY CIVIL COURT APPEAL No.93 of 2012
                             AND
            CIVIL REVISION PETITION No.4027 of 2012

                          Date:17.03.2022

CCCA.No.93 of 2012 :

Between:

K.Gopal S/o.late KSV Chary,
Hindu, Aged 62 yrs, Consultant,
Residing at Flat No.A 301,
Ambience Avenue, Srinagar Colony,
Hyderabad
                                            .....Appellant

      And
1. Sri M.K.Ramanujan (died) & others

                                            .....Respondents

The Court made the following:

HON'BLE SRI JUSTICE P.NAVEEN RAO AND HON'BLE SMT Dr.JUSTICE G.RADHA RANI

CITY CIVIL COURT APPEAL No.93 of 2012 AND CIVIL REVISION PETITION No.4027 of 2012

COMMON JUDGMENT: (per Hon'ble Sri Justice P.Naveen Rao)

On instructions from the appellant/petitioner who is also present

in the Court, learned counsel for the appellant seeks leave of the Court

to withdraw the Appeal as well as Civil Revision Petition.

Leave as sought for is granted.

Accordingly, the CCCA.No.93 of 2012 and C.R.P.No.4027 of 2012

are dismissed as withdrawn. Pending miscellaneous petitions, if any,

shall stand closed.

__________________ P.NAVEEN RAO,J

______________________ Dr. G.RADHA RANI,J

17th March, 2022 Rds