Heera Lal Bhai Patel And 5 Others vs B.Upender Reddy And 2 Others
2022 Latest Caselaw 1084 Tel

 THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                            AND
      THE HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI

                      WRIT APPEAL No.129 OF 2022

JUDGMENT: (Per the Hon'ble the Chief Justice Satish Chandra Sharma)

        Learned counsel for the appellants has informed this

Court that the appellants have already filed a review petition

against the order dated 05.07.2021 passed by the learned

Single Judge in W.P.No.2304 of 2019. He prays for withdrawal

of the present writ appeal with a liberty to file a fresh writ

appeal, in case need so arises in future.

        Resultantly,         the     writ     appeal       stands     dismissed   as

withdrawn with the aforesaid liberty.

        Pending miscellaneous applications, if any, shall stand

closed. There shall be no order as to costs.



                                                   ________________________
                                                    SATISH CHANDRA SHARMA, CJ


                                                     _______________________
                                                     ABHINAND KUMAR SHAVILI, J

08.03.2022

JSU