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Shriram General Insurance ... vs S.Nagasheshulu 3 Others
2022 Latest Caselaw 3132 Tel

Citation : 2022 Latest Caselaw 3132 Tel
Judgement Date : 28 June, 2022

Telangana High Court

Shriram General Insurance ... vs S.Nagasheshulu 3 Others on 28 June, 2022

Bench: A.Venkateshwara Reddy

      THE HON'BLE SRI JUSTICE A.VENKATESHWARA REDDY

                         C.M.A.No.783 of 2017
JUDGMENT:

1. Heard.

2. Perused the Lok Adalat Award dated 12.03.2022.

3. In terms of Lok Adalat Award dated 12.03.2022 this C.M.A.

is disposed of.

4. In the circumstances of the case, the parties shall bear their

respective costs. Miscellaneous petitions, if any, pending, in this

CMA, shall stand closed.

________________________________ A.VENKATESWHARA REDDY, J

28-06-2022 abb

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