Expand

O P Jindal Global University

trademarkclick

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

D. Nanda Kumar vs Smt. D. Varalakshmi
2022 Latest Caselaw 2995 Tel

Citation : 2022 Latest Caselaw 2995 Tel
Judgement Date : 22 June, 2022

Telangana High Court

D. Nanda Kumar vs Smt. D. Varalakshmi on 22 June, 2022

Bench: Shameem Akther, Juvvadi Sridevi

       THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER

AND THE HON'BLE SMT. JUSTICE JUVVADI SRIDEVI

FAMILY COURT APPEAL No.286 OF 2009

JUDGMENT: (Per the Hon'ble Dr.SA,J)

On 08.06.2022, as there was no representation for the

appellant, the matter was directed to be listed today under the

caption 'for orders'. Even today, there is no representation for

the appellant. It appears that the appellant has no interest to

pursue the matter.

2. Under these circumstances, the appeal is dismissed for

default.

Miscellaneous petitions pending, if any, shall stand closed.

There shall be no order as to costs.

____________________ Dr. SHAMEEM AKTHER, J

_________________ JUVVADI SRIDEVI, J

Date: 22.06.2022 ssp

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs