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Padala Vikram vs Nylam Mamatha
2022 Latest Caselaw 2957 Tel

Citation : 2022 Latest Caselaw 2957 Tel
Judgement Date : 21 June, 2022

Telangana High Court

Padala Vikram vs Nylam Mamatha on 21 June, 2022

Bench: Shameem Akther, Juvvadi Sridevi

      THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER

AND THE HON'BLE SMT. JUSTICE JUVVADI SRIDEVI C.M.A.No.1260 OF 2008 JUDGMENT: (Per Hon'ble Dr.SA,J) Sri E. Rajesh, learned counsel appearing for the

appellant, would submit that the subject matter of this appeal

has become infructuous.

2. Taking on record the said submission, the appeal is

dismissed as infructuous.

Miscellaneous Petitions, if any, pending in this appeal

shall stand closed. There shall be no order as to costs.

______________________ Dr. SHAMEEM AKTHER, J

___________________ JUVVADI SRIDEVI, J Date: 21.06.2022 MD

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