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Abhimanya, Died Per Lrs ... vs Shivaji Rao,
2022 Latest Caselaw 2585 Tel

Citation : 2022 Latest Caselaw 2585 Tel
Judgement Date : 10 June, 2022

Telangana High Court

Abhimanya, Died Per Lrs ... vs Shivaji Rao, on 10 June, 2022

Bench: M.G.Priyadarsini

          HON'BLE SMT JUSTICE M.G.PRIYADARSINI

                       A.S.No.670 OF 2000

JUDGMENT:

On 07.06.2022, none appeared and there was no

representation on behalf of the appellants. Hence, the matter

was directed to be listed under the caption "for dismissal".

Today, when the matter is taken up for hearing, none

appears and no representation is made on behalf of the

appellants. It seems the appellants are not interested in

pursuing the matter.

Hence, the Appeal is dismissed for non-prosecution.

No costs.

Miscellaneous applications, if any, pending, shall stand

closed.

______________________________ JUSTICE M.G.PRIYADARSINI

Date:10-06-2022 rkk

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