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Karani Spices vs G.Shivaji The State Of A.P.
2022 Latest Caselaw 3916 Tel

Citation : 2022 Latest Caselaw 3916 Tel
Judgement Date : 27 July, 2022

Telangana High Court

Karani Spices vs G.Shivaji The State Of A.P. on 27 July, 2022

Bench: K.Surender

      THE HONOURABLE SRI JUSTICE SRI K.SURENDER

              CRIMINAL APPEAL No.326 OF 2008

JUDGMENT:

Learned Counsel for the appellant seeks permission of this

Court to withdraw this appeal for the reason of settlement

between the parties.

Permission is accorded.

Accordingly, the Criminal Appeal is dismissed as withdrawn.

As a sequel thereto, miscellaneous applications, if any,

pending, shall stand closed.

_________________ K.SURENDER, J 28.07.2022 t k.

THE HONOURABLE SRI JUSTICE SRI K.SURENDER

CRIMINAL APPEAL No.326 OF 2008

28.07.2022

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