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The New India Assurance Co. Ltd., ... vs V. Narasimha And Another
2022 Latest Caselaw 3242 Tel

Citation : 2022 Latest Caselaw 3242 Tel
Judgement Date : 1 July, 2022

Telangana High Court
The New India Assurance Co. Ltd., ... vs V. Narasimha And Another on 1 July, 2022
Bench: N.Tukaramji
                HONOURABLE SRI JUSTICE N. TUKARAMJI

                       M.A.C.M.A.No.1777 OF 2007

JUDGMENT :

Learned Standing counsel for the appellant sought permission

to withdraw the appeal.

Permission is granted.

Accordingly, the M.A.C.M.A. is dismissed as withdrawn. No

costs.

As a sequel, miscellaneous petitions, pending if any, shall stand

closed.

_______________________ JUSTICE N. TUKARAMJI Date: 01.07.2022 Prv

 
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