Shabbir Ahmed Khan vs The State Of Telangana
2022 Latest Caselaw 99 Tel

  THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                    AND
      THE HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI



                   WRIT APPEAL No.11 of 2022

JUDGMENT:    (Per the Hon'ble the Chief Justice Satish Chandra Sharma)


      Learned counsel for the appellants, after arguing at

length, seeks permission of this Court to withdraw the writ

appeal with a liberty to approach the Civil Court by filing

appropriate application under the provisions of the Code of

Civil Procedure.

      The writ appeal is accordingly dismissed as withdrawn

with the aforesaid liberty.          The miscellaneous applications

pending, if any, shall stand closed. There shall be no order as

to costs.



                                     ______________________________________
                                       SATISH CHANDRA SHARMA, CJ




                                     ______________________________________
                                        ABHINAND KUMAR SHAVILI, J


07.01.2022

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