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Neeraja vs Aska Devaiah And 3 Others
2022 Latest Caselaw 277 Tel

Citation : 2022 Latest Caselaw 277 Tel
Judgement Date : 27 January, 2022

Telangana High Court

Neeraja vs Aska Devaiah And 3 Others on 27 January, 2022

Bench: G Sri Devi

            THE HONOURABLE JUSTICE G. SRI DEVI

                       M.A.C.M.A.No.761 of 2007

JUDGMENT :

When the matter is taken up for hearing, none appears on behalf

of appellant.

Therefore, this appeal is dismissed for default. No order as to

costs.

Pending miscellaneous applications, if any, shall stand closed.

____________________ JUSTICE G.SRI DEVI Dt:27.01.2022 mar

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