Citation : 2022 Latest Caselaw 907 Tel
Judgement Date : 24 February, 2022
THE HON'BLE SRI JUSTICE N.TUKARAMUJI MACMA No.767 of 2019 JUDGMENT :
1. Learned counsel for the appellant sought permission to withdraw the MACMA.
2. Permission is accorded.
3. Accordingly, the MACMA is dismissed as withdrawn.
No costs.
4. Pending miscellaneous applications, if any, shall
stand closed.
N.TUKARAMJUI, J Date: 24.02.2022 Kvrm
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!