M/S.Aluminum Industries ... vs Employees State Insurance ...
2022 Latest Caselaw 754 Tel

        HON'BLE THE CHIEF JUSTICE SHRI G.S. SINGHVI
                           AND
          HON'BLE SRI JUSTICE G.V. SEETHAPATHY

                        W.A. No.2093 of 2006
                    and W.A.M.P.No.3723 of 2005


Between:

M/s Aluminum Industries Limited,
Lingampalli, Hyderabad, represented by its
Personal Officer, Mr. K.N. Liaquat Ali.    ...         Appellant
                                            Petitioner

and

Employees State Insurance Corporation,
represented by its Regional Director,
Hill Fort Road, Hyderabad & another.         ...      Respondents
                                              Respondents


                             :JUDGMENT:

Counsel for the appellant/petitioner : None.

Counsel for the Respondents : Sri S.N. Reddy.

6th June, 2006 Per G.S. Singhvi, CJ

Since no one has appeared for the appellant-applicant, the

appeal as also the application are dismissed in default.

G.S. SINGHVI, CJ

6th June, 2006 G.V. SEETHAPATHY, J

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