Smt.Gopathi Laxmivijay Laxmi 4 ... vs Chodapaneedi Satyavathi Another
2022 Latest Caselaw 734 Tel

Citation : 2022 Latest Caselaw 734 Tel
Judgement Date : 17 February, 2022

Telangana High Court

Smt.Gopathi Laxmivijay Laxmi 4 ... vs Chodapaneedi Satyavathi Another on 17 February, 2022

Bench: G Sri Devi

                HONOURABLE JUSTICE G.SRI DEVI

          M.A.C.M.A.Nos. 2526 of 2013 & 2518 of 2015

COMMON JUDGMENT:-

      Pursuant to the request made by the Counsel appearing for

both the parties, the matter was referred to Lok Adalat.     On

04.11.2020

both the matters were settled before the Lok Adalat

and an award was passed by the Lok Adalath.

In view of the above, the M.A.C.M.As. are disposed of in

terms of the award, dated 04.11.2020, passed by the Lok Adalat.

There shall be no order as to costs.

Miscellaneous applications, if any, pending shall stand

closed.

_______________ JUSTICE G.SRI DEVI 17.02.2022 tsr

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