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Ravindra Kumar 2 Ors vs S.Gangadhara Rao 2 Ors
2022 Latest Caselaw 717 Tel

Citation : 2022 Latest Caselaw 717 Tel
Judgement Date : 17 February, 2022

Telangana High Court
Ravindra Kumar 2 Ors vs S.Gangadhara Rao 2 Ors on 17 February, 2022
Bench: G Sri Devi
                 THE HON'BLE JUSTICE G. SRI DEVI

                      M.A.C.M.A. No. 4720 of 2008

JUDGMENT:

Though the matter pertains to 2008, none appears on behalf of

the appellants.

Hence, the M.A.C.M.A. is dismissed for non-prosecution. No

costs.

Miscellaneous petitions, if any pending, shall stand closed.

_____________________ JUSTICE G. SRI DEVI

17.02.2022 tsr

THE HON'BLE JUSTICE G. SRI DEVI

M.A.C.M.A. No. 4720 of 2008

DATE: 17-02-2022

 
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