Citation : 2022 Latest Caselaw 633 Tel
Judgement Date : 14 February, 2022
HON'BLE SRI JUSTICE A.RAJASHEKER REDDY
AND
HON'BLE SRI JUSTICE M.LAXMAN
MACMA.No.2447 OF 2014
JUDGMENT: :(per Hon'ble Sri Justice A.Rajasheker Reddy)
Heard. Perused the record.
On 11.09.2021, the matter was settled before the Lok
Adalat and an Award was passed by the Lok Adalat. In view of
the same, the appeal is disposed of, in terms of the Award
dated 11.09.2021, passed by the Lok Adalat. The Registry is
directed to annex a copy of the Award dated 11.09.2021 to
this judgment. No costs.
Miscellaneous Petitions, if any, pending in this appeal
shall stand closed.
_____________________________
A.RAJASHEKER REDDY, J
________________
M.LAXMAN, J
14.02.2022
tk HON'BLE SRI JUSTICE A.RAJASHEKER REDDY AND HON'BLE SRI JUSTICE M.LAXMAN
MACMA.No.2447 OF 2014
Date: 14.02.2022
tk
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