Northern Power Distribution ... vs A.Naga Araju,
2022 Latest Caselaw 612 Tel

Citation : 2022 Latest Caselaw 612 Tel
Judgement Date : 11 February, 2022

Telangana High Court

Northern Power Distribution ... vs A.Naga Araju, on 11 February, 2022

Bench: Satish Chandra Sharma, Abhinand Kumar Shavili

   THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                             AND
        THE HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI

                       WRIT APPEAL No.1047 OF 2007

JUDGMENT: (Per the Hon'ble the Chief Justice Satish Chandra Sharma)

        Ms. Priyanka Singh, learned counsel appearing for the

appellants, is fair enough in informing this Court that the present

writ appeal has become infructuous.

        The writ appeal is accordingly disposed of as infructuous.

        Pending miscellaneous applications, if any, shall stand

closed. There shall be no order as to costs.


                                                       ________________________
                                                        SATISH CHANDRA SHARMA, CJ


                                                         _______________________
                                                         ABHINAND KUMAR SHAVILI, J

11.02.2022

JSU

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