Citation : 2022 Latest Caselaw 520 Tel
Judgement Date : 9 February, 2022
THE HON'BLE SRI JUSTICE N.TUKARAMJI
A.S.No.534 OF 2016
JUDGMENT :
1. Sri M.V.Pratap Kumar, learned counsel for the
appellants filed letter dated 28.01.2022 stating that the
dispute is settled before the Lok Adalat and sought
permission of the Court to withdraw the appeal suit.
2. Permission is accorded.
3. Accordingly, the Appeal Suit is dismissed as withdrawn.
No costs.
4. Pending miscellaneous applications, if any, shall stand
closed.
________________ N.TUKARAMJI, J Date: 09.02.2022 Kvrm
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!