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Smt. Devari Gangu Kurma Gangavva vs Abdul Khaleel S/O Salam And ...
2022 Latest Caselaw 501 Tel

Citation : 2022 Latest Caselaw 501 Tel
Judgement Date : 8 February, 2022

Telangana High Court

Smt. Devari Gangu Kurma Gangavva vs Abdul Khaleel S/O Salam And ... on 8 February, 2022

Bench: A.Venkateshwara Reddy

      HONOURABLE SRI JUSTICE A.VENKATESHWARA REDDY

                       MACMA.No.346 of 2016
JUDGMENT:

This appeal is preferred by the appellant-claimant. The

matter is referred to Lok-Adalat on 11.12.2021 and award was

passed.

Perused the award dated 11.12.2021 passed by Lok-Adalat

before High Court Legal Services Committee, Hyderabad.

Accordingly, the appeal is disposed of in terms of the award

passed by Lok-Adalat. No order as to costs. Pending miscellaneous

applications, if any, shall stand closed.

________________________________ A.VENKATESHWARA REDDY,J 08.02.2022 Nvl

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