Gali Anjaiah, R.R.District 4 ... vs The Joint ...
2022 Latest Caselaw 474 Tel

Citation : 2022 Latest Caselaw 474 Tel
Judgement Date : 4 February, 2022

Telangana High Court

Gali Anjaiah, R.R.District 4 ... vs The Joint ... on 4 February, 2022

Bench: Satish Chandra Sharma, Abhinand Kumar Shavili

  THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                         AND
      THE HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI


                   WRIT APPEAL No.1376 of 2008

JUDGMENT:      (Per the Hon'ble the Chief Justice Satish Chandra Sharma)




      Learned counsel was fair enough in informing this

Court that the present writ appeal has become infructuous.


      Accordingly,         the      writ      appeal        is    disposed   of   as

infructuous.


      Miscellaneous petitions, if any, shall stand closed.

There shall be no order as to costs.



                                           __________________________________
                                            SATISH CHANDRA SHARMA, CJ



                                                 ______________________________
                                                 ABHINAND KUMAR SHAVILI, J
04.02.2022

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