Mohd.Akheel Ahmed And 8 Others vs M/S.Psr Constructions And 11 ...
2022 Latest Caselaw 434 Tel

Citation : 2022 Latest Caselaw 434 Tel
Judgement Date : 3 February, 2022

Telangana High Court

Mohd.Akheel Ahmed And 8 Others vs M/S.Psr Constructions And 11 ... on 3 February, 2022

Bench: Satish Chandra Sharma, Abhinand Kumar Shavili

  THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                      AND
     THE HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI



                        COMCA No.25 of 2020

JUDGMENT:      (Per the Hon'ble the Chief Justice Satish Chandra Sharma)


     Learned counsel for the appellants is fair enough in

informing this Court that the present appeal has become

infructuous.

     The present appeal is accordingly disposed of as

infructuous.

     The miscellaneous applications pending, if any, shall

stand closed.



                                       ______________________________________
                                         SATISH CHANDRA SHARMA, CJ




                                       ______________________________________
                                          ABHINAND KUMAR SHAVILI, J


03.02.2022

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