Expand

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Vavilala Sadanandam, vs Chikoti Rajaveeru, Died Per Lrs
2022 Latest Caselaw 425 Tel

Citation : 2022 Latest Caselaw 425 Tel
Judgement Date : 3 February, 2022

Telangana High Court

Vavilala Sadanandam, vs Chikoti Rajaveeru, Died Per Lrs on 3 February, 2022

Bench: P.Sree Sudha

                    HON'BLE SMT JUSTICE P.SREE SUDHA

                              S.A.No.97 OF 2015

JUDGMENT:

01. When the matter is taken up for hearing, learned

counsel for the appellant reported that since the matter is settled

between the parties, the cause in this second appeal does not

survive for adjudication.

02. Accordingly, the Second Appeal is dismissed as

infructuous. No costs.

Miscellaneous petitions, if any, pending shall stand

closed.

__________________________ SMT JUSTICE P.SREE SUDHA

Date: 03.02.2022 rkk

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

LatestLaws Partner Event : IJJ