Wednesday, 15, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

P Chandra Reddy vs Smt.Masarath Jehanmasarath ...
2022 Latest Caselaw 7125 Tel

Citation : 2022 Latest Caselaw 7125 Tel
Judgement Date : 29 December, 2022

Telangana High Court
P Chandra Reddy vs Smt.Masarath Jehanmasarath ... on 29 December, 2022
Bench: Shameem Akther, Nagesh Bheemapaka
          THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER

AND THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA

CIVIL MISCELLANEOUS APPEAL No.120 of 2019

JUDGMENT: (Per Hon'ble Dr.SA,J)

Heard. Perused the record.

2. A perusal of the online case status of the subject Suit in

O.S.No.369 of 2015 placed before this Court by the Registry reveals

that the subject Suit was disposed of on 03.12.2021.

3. Under these circumstances, the cause in this appeal does not

survive for adjudication.

4. Accordingly, the Civil Miscellaneous Appeal is dismissed as

infructuous.

Miscellaneous Petitions, if any, pending in this appeal shall stand

closed. There shall be no order as to costs.

______________________ Dr. SHAMEEM AKTHER, J

______________________ NAGESH BHEEMAPAKA, J

Date: 29.12.2022 PNS / MD

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter