S. Vittal Rao,Nizamabad Dist vs Presiding Officer, Labour ...
2022 Latest Caselaw 1899 Tel

Citation : 2022 Latest Caselaw 1899 Tel
Judgement Date : 13 April, 2022

Telangana High Court

S. Vittal Rao,Nizamabad Dist vs Presiding Officer, Labour ... on 13 April, 2022

Bench: Satish Chandra Sharma, Abhinand Kumar Shavili

 THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                           AND
      THE HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI

                     WRIT APPEAL No.1172 OF 2016

JUDGMENT: (Per the Hon'ble the Chief Justice Satish Chandra Sharma)

        This is an old matter of the year 2016. When the matter

is taken up today, there is no appearance on behalf of the

appellant.

        Resultantly, the writ appeal stands dismissed for want of

prosecution.

        Pending miscellaneous applications, if any, shall stand

closed. There shall be no order as to costs.


                                                   ________________________
                                                    SATISH CHANDRA SHARMA, CJ




                                                     _______________________
                                                     ABHINAND KUMAR SHAVILI, J

13.04.2022

JSU

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