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Smt. M.Vanaja vs M.Silas Paul
2022 Latest Caselaw 1748 Tel

Citation : 2022 Latest Caselaw 1748 Tel
Judgement Date : 6 April, 2022

Telangana High Court
Smt. M.Vanaja vs M.Silas Paul on 6 April, 2022
Bench: Shameem Akther, Juvvadi Sridevi
      THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER
                        AND
     THE HON'BLE SMT. JUSTICE JUVVADI SRIDEVI

                     F.C.A.No.84 OF 2009
JUDGMENT:

On 30.03.2022, as there was no representation for both

sides, the matter was directed to be listed today under the

caption 'for orders'. Even today, there is no representation for

the appellant. It appears that the appellant has no interest to

pursue the matter.

2. Under these circumstances, the appeal is dismissed for

default.

Miscellaneous Petitions, if any, pending in this appeal

shall stand closed. There shall be no order as to costs.

______________________ Dr. SHAMEEM AKTHER, J

___________________ JUVVADI SRIDEVI, J Date: 06.04.2022 MD

 
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