Peraboina Nagaraju vs The State Of Telangana
2022 Latest Caselaw 1735 Tel

Citation : 2022 Latest Caselaw 1735 Tel
Judgement Date : 4 April, 2022

Telangana High Court

Peraboina Nagaraju vs The State Of Telangana on 4 April, 2022

Bench: Satish Chandra Sharma, Abhinand Kumar Shavili

 THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                           AND
      THE HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI

                      WRIT APPEAL No.354 OF 2020

JUDGMENT: (Per the Hon'ble the Chief Justice Satish Chandra Sharma)

        There is no appearance on behalf of the appellants even in

the second round.

        Resultantly, the writ appeal is dismissed for want of

prosecution.

        Pending miscellaneous applications, if any, shall stand

closed. There shall be no order as to costs.


                                                   ________________________
                                                    SATISH CHANDRA SHARMA, CJ




                                                     _______________________
                                                     ABHINAND KUMAR SHAVILI, J

04.04.2022

JSU

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