Are Veera Reddy vs The State Of A.P., 5 Others
2021 Latest Caselaw 2605 Tel

           HON'BLE SRI JUSTICE A.RAJASHEKER REDDY

AND HON'BLE JUSTICE G.SRI DEVI

Crl.A.No.294 OF 2014

JUDGMENT:(per Hon'ble Sri Justice A.Rajasheker Reddy)

Learned counsel for the appellant seeks permission of this Court to

withdraw the Criminal Appeal. He has also filed letter dated 07.09.2021 to

that effect before the Registry.

Permission is accorded and the Criminal Appeal is dismissed as

withdrawn. No order as to costs. .

As a sequel thereto, miscellaneous petitions, if any, pending in this

Criminal Appeal, shall stand dismissed.

_________________________ A.RAJASHEKER REDDY, J

______________ G. SRI DEVI, J Date:15.09.2021 tk HON'BLE SRI JUSTICE A.RAJASHEKER REDDY AND HON'BLE JUSTICE G.SRI DEVI

Criminal Appeal No.294 OF 2014

Date: 15.09.2021

tk/kvs