Citation : 2021 Latest Caselaw 2573 Tel
Judgement Date : 9 September, 2021
HONOURABLE THE ACTING CHIEF JUSTICE
SRI M.S.RAMACHANDRA RAO AND HONOURABLE SRI JUSTICE T.VINOD KUMAR
W.A.No.1533 OF 2018
JUDGMENT: (Per Hob'ble The Acting Chief Justice M.S.Ramachandra Rao)
Learned counsel for the appellant seeks permission
to withdraw the writ appeal.
2. Giving permission as sought, this Writ Appeal is
dismissed as withdrawn.
3. Pending miscellaneous petitions, if any, in this Writ
Appeal shall also stand dismissed. No costs.
________________________________ M.S.RAMACHANDRA RAO, ACJ
______________________ T.VINOD KUMAR, J
Date: 09.09.2021.
ES
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