Ravela Ravi, And 14 Others vs American Baptist Foreign Mission ...
2021 Latest Caselaw 740 Tel

Citation : 2021 Latest Caselaw 740 Tel
Judgement Date : 8 March, 2021

Telangana High Court

Ravela Ravi, And 14 Others vs American Baptist Foreign Mission ... on 8 March, 2021

Bench: Hima Kohli, B.Vijaysen Reddy

Item No.25

      THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
                                 AND
      THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY


                  WRIT APPEAL No.222 OF 2020

JUDGMENT: (Per the Hon'ble the Chief Justice Hima Kohli)


1.

Learned counsel for the appellants states that the present appeal

has been rendered infructuous and therefore, seeks leave to withdraw

the same.

2. Leave, as prayed for, is granted. The present appeal is disposed

of as not pressed along with the pending applications, if any.

_________________ HIMA KOHLI, CJ

______________________ B. VIJAYSEN REDDY, J 08.03.2021 lur

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