Mohammed Ali Shabbir vs The State Of Telangana And 15 ...
2021 Latest Caselaw 1498 Tel

Citation : 2021 Latest Caselaw 1498 Tel
Judgement Date : 1 June, 2021

Telangana High Court

Mohammed Ali Shabbir vs The State Of Telangana And 15 ... on 1 June, 2021

Bench: Hima Kohli, B.Vijaysen Reddy

Item No.14



      THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
                                   AND
      THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY


                          W.A.No.139 of 2021

JUDGMENT: (Per the Hon'ble the Chief Justice Hima Kohli)


1.

Learned counsel for the appellant states that she does not wish

to press the present appeal, as the same has been rendered infructuous.

2. The present appeal is, accordingly, closed along with the

pending applications, if any.

______________________________ HIMA KOHLI, CJ

______________________________ B. VIJAYSEN REDDY, J

01.06.2021 JSU

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