Jakkula Maheshwar Reddy vs J. Rama Krishna
2021 Latest Caselaw 628 Tel

Citation : 2021 Latest Caselaw 628 Tel
Judgement Date : 26 February, 2021

Telangana High Court

Jakkula Maheshwar Reddy vs J. Rama Krishna on 26 February, 2021

Bench: Hima Kohli, B.Vijaysen Reddy

Item No.15



      THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
                                   AND
      THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY


                          W.A.No.420 of 2020

JUDGMENT: (Per the Hon'ble the Chief Justice Hima Kohli)


1.

Learned counsel for the appellant states that the present appeal

has been rendered infructuous and therefore he seeks leave to

withdraw the same.

2. The present appeal is accordingly disposed of as not pressed

along with the pending applications, if any.

______________________________ HIMA KOHLI, CJ

______________________________ B. VIJAYSEN REDDY, J

26.02.2021 JSU

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