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Saleha Begum Died Per Lrs vs Md.Ismail Died Per Lrs
2021 Latest Caselaw 620 Tel

Citation : 2021 Latest Caselaw 620 Tel
Judgement Date : 26 February, 2021

Telangana High Court
Saleha Begum Died Per Lrs vs Md.Ismail Died Per Lrs on 26 February, 2021
Bench: Challa Kodanda Ram
  THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

         CIVIL REVISION PETITION No. 1318 of 2017

ORDER:

This Civil Revision Petition is filed by the

petitioners/plaintiff Nos.2 to 7 against order dated 23.11.2016

passed by the learned Additional Judge-cum-VI Senior Civil

Judge, Hyderabad, dismissing I.A.No.436 of 2016 in

O.S.No.1025 of 1993, filed for recalling P.W.1 for marking the

documents.

It is to be noted that as per the status report of the learned

Senior Civil Judge's Court, Hyderabad, the said suit itself came

to be decreed by the Court below vide judgment dated

20.04.2018.

In those circumstances, nothing survives for adjudication in

this Civil Revision Petition.

Accordingly, this Civil Revision Petition is closed.

Miscellaneous applications, if any pending, shall stand

closed. There shall be no order as to costs.

_________________________ CHALLA KODANDA RAM, J 26th FEBRUARY, 2021.

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