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G.Yashoda vs Gurram Seetharam Reddy
2021 Latest Caselaw 612 Tel

Citation : 2021 Latest Caselaw 612 Tel
Judgement Date : 26 February, 2021

Telangana High Court

G.Yashoda vs Gurram Seetharam Reddy on 26 February, 2021

Bench: Challa Kodanda Ram

  THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

               SECOND APPEAL No. 201 of 2008

JUDGMENT:

Learned counsel for the appellant seeks permission of this

Court to withdraw this Second Appeal, as, the parties have

compromised the matter.

Permission is accorded and this Second Appeal is

dismissed as withdrawn.

Miscellaneous applications, if any pending, shall stand

closed. There shall be no order as to costs.

_________________________ CHALLA KODANDA RAM, J 26th FEBRUARY, 2021.

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