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D Durga Kumari, Hyd vs Prl Secy, Home., Hyd 3 Ot
2021 Latest Caselaw 599 Tel

Citation : 2021 Latest Caselaw 599 Tel
Judgement Date : 25 February, 2021

Telangana High Court
D Durga Kumari, Hyd vs Prl Secy, Home., Hyd 3 Ot on 25 February, 2021
Bench: K.Lakshman
      THE HONOURABLE SRI JUSTICE K. LAKSHMAN

             WRIT0 PETITION No.5904 OF 2016

ORDER:

Sri S.Ram Mohan, learned Assistant Government Pleader

for Home, on instructions would submit that the Police have

completed investigation and filed final report and the same was

taken on file vide SC.No.483 of 2017 and the same was ended in

acquittal vide judgment dt.13.09.2020.

Recording said submission, this Writ Petition is closed.

Miscellaneous Petitions, pending if any, shall also stand

dismissed.

__________________ K. LAKSHMAN, J Date: 25.02.2021 dv

 
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