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Paramjeet Singh Sadena And 2 ... vs State Of Telangana
2021 Latest Caselaw 598 Tel

Citation : 2021 Latest Caselaw 598 Tel
Judgement Date : 25 February, 2021

Telangana High Court

Paramjeet Singh Sadena And 2 ... vs State Of Telangana on 25 February, 2021

Bench: K.Lakshman

      THE HONOURABLE SRI JUSTICE K. LAKSHMAN

             CRIMINAL PETITION No.398 OF 2018

ORDER:

Learned Public Prosecutor, on instructions, would submit

that the petitioners herein were acquitted in CC.No.1239 of

2012 vide judgment dt.18.04.2018 and therefore, this petition

has become infructuous.

Recording the said submission, this Criminal Petition is

dismissed as infructuous.

Miscellaneous Petitions, pending if any, shall also stand

dismissed.

__________________ K. LAKSHMAN, J Date: 25.02.2021 pgs

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