Citation : 2021 Latest Caselaw 342 Tel
Judgement Date : 8 February, 2021
THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
AND
THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY
WRIT APPEAL No.12 of 2019
JUDGMENT: (Per the Hon'ble the Chief Justice Hima Kohli)
1.
Learned counsel for the appellants seeks leave to withdraw the
present appeal.
2. Leave, as prayed for, is granted. The present appeal is disposed
of as not pressed along with the pending applications, if any.
______________________________ HIMA KOHLI, CJ
______________________________ B. VIJAYSEN REDDY, J
08.02.2021 JSU
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