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United India Insurance Company ... vs Birelli Padma And 4 Others
2021 Latest Caselaw 324 Tel

Citation : 2021 Latest Caselaw 324 Tel
Judgement Date : 5 February, 2021

Telangana High Court
United India Insurance Company ... vs Birelli Padma And 4 Others on 5 February, 2021
Bench: Shameem Akther
       THE HON'BLE DR. JUSTICE SHAMEEM AKTHER

                  M.A.C.M.A.No.3810 OF 2012

JUDGMENT:

Heard. Perused the record.

On 12.12.2020, an Award was passed by the High Court

Legal Services Committee stating that the appellant/Insurance

Company, represented by Sri M.V.Shivarama Krishna, Manager,

sought permission to withdraw the appeal and that therefore,

the appeal stands disposed of as withdrawn. This appeal is,

accordingly, disposed of in terms of the said Award dated

12.12.2020. The Registry is directed to annex a copy of the

Award dated 12.12.2020 to this judgment. No costs.

Miscellaneous Petitions, if any, pending in this appeal shall

stand closed.

______________________ Dr. SHAMEEM AKTHER, J February 05, 2021.

MD

 
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