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Bajaj Allianz General Insurance ... vs Kamareddy Narsimha Reddy 2 Others
2021 Latest Caselaw 323 Tel

Citation : 2021 Latest Caselaw 323 Tel
Judgement Date : 5 February, 2021

Telangana High Court

Bajaj Allianz General Insurance ... vs Kamareddy Narsimha Reddy 2 Others on 5 February, 2021

Bench: Shameem Akther

       THE HON'BLE DR. JUSTICE SHAMEEM AKTHER

                M.A.C.M.A.No.3176 OF 2012

JUDGMENT:

Heard. Perused the record.

On 12.12.2020, an Award was passed by the High Court

Legal Services Committee stating that the appellant/Insurance

Company, represented by Sri Shaik Ismail, Assistant Manager

(Legal), sought permission to withdraw the appeal and that

therefore, the appeal stands disposed of as withdrawn. This

appeal is, accordingly, disposed of in terms of the said Award

dated 12.12.2020. The Registry is directed to annex a copy of

the Award dated 12.12.2020 to this judgment. No costs.

Miscellaneous Petitions, if any, pending in this appeal shall

stand closed.

______________________ Dr. SHAMEEM AKTHER, J February 05, 2021.

MD

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