R Vishnu, Medak Dist 8 Others vs P Beeraiah, Medak Dist 16 Others
2021 Latest Caselaw 294 Tel

  THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

          CIVIL REVISION PETITION No. 732 of 2016

ORDER:

This Civil Revision Petition is filed by petitioners/plaintiffs

questioning the order dated 15.12.2015 passed by the learned

Junior Civil Judge, Narsapur, Medak District, dismissing

I.A.No.257 of 2015 in O.S.No.41 of 2012, filed by them for

appointment of Advocate Commissioner to note down the

physical features of suit property.

It is to be noted that as per the status report of the learned

Junior Civil Judge's Court, Narsapur, the said suit itself came to

be dismissed by the Court below vide judgment dated

30.09.2019.

In those circumstances, nothing survives for adjudication in

this Civil Revision Petition.

Accordingly, this Civil Revision Petition is closed.

Miscellaneous applications, if any pending, shall stand

closed. There shall be no order as to costs.

_________________________ CHALLA KODANDA RAM, J 4th FEBRUARY, 2021.

kvni