Dugyampudi Bal Reddy vs Noothi Chandraiah And Another
2021 Latest Caselaw 4647 Tel

           THE HON'BLE SRI JUSTICE P. NAVEEN RAO
                            AND
           THE HON'BLE SMT JUSTICE P. SREE SUDHA

                  APPEAL SUIT No.1512 OF 2018

                        Date:28.12.2021

Between:


Dugyampudi Bal Reddy, S/o. Late Pai
Reddy, aged about 70 years, Occ: Agriculture,
R/o.H.No.8-7-189, Kothirampur Locality
of Karimnagar Town And District                 .. Appellant


            And


Noothi Chandraiah, S/o. Ramaiah,
Aged about 38 years, Occ: Business,
R/o.H.No.3-6-35, Adarshnagar
Locality of Karimnagar Town and
District and others                             .. Respondents

The Court made the following:

THE HON'BLE SRI JUSTICE P. NAVEEN RAO AND THE HON'BLE SMT JUSTICE P. SREE SUDHA

APPEAL SUIT No.1512 OF 2018

JUDGMENT: (Per Hon'ble Sri Justice P.Naveen Rao)

On reference to Lok Adalat for resolution of the inter se

dispute between the parties, the Lok Adalat passed award on

11.09.2021 recording the terms of compromise.

2. The award passed by the Lok Adalat dated 11.09.2021 is

taken on record.

3. In view of the same, the appeal suit is disposed of in terms of

the award dated 11.09.2021 passed by the Lok Adalath.

Miscellaneous Petitions, if any, pending in this appeal shall stand

closed.

___________________ P. NAVEEN RAO, J

____________________ P. SREE SUDHA, J Date:27.12.2021 KH

THE HON'BLE SRI JUSTICE P. NAVEEN RAO AND THE HON'BLE SMT JUSTICE P. SREE SUDHA

APPEAL SUIT No.1512 OF 2018

Date:28.12.2021

KH