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The National Insurance Co Ltd vs Masu Swaroopa 3 Ors
2021 Latest Caselaw 4643 Tel

Citation : 2021 Latest Caselaw 4643 Tel
Judgement Date : 28 December, 2021

Telangana High Court
The National Insurance Co Ltd vs Masu Swaroopa 3 Ors on 28 December, 2021
Bench: G Sri Devi
              THE HON'BLE JUSTICE G. SRI DEVI

                   M.A.C.M.A. No 1534 of 2010

JUDGMENT:

Even though the appeal pertains to 2010 and listed under the

caption 'for dismissal', there is no representation on behalf of the

appellant.

Hence, the appeal is dismissed for non-prosecution. No costs.

Miscellaneous petitions, if any pending, shall stand closed.

_____________________ JUSTICE G. SRI DEVI

28.12.2021 tsr

THE HON'BLE JUSTICE G. SRI DEVI

M.A.C.M.A. No. 1534 of 2010

DATE: 28-12-2021

 
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