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M.Ashok Reddy vs The State Of Telangana
2021 Latest Caselaw 4529 Tel

Citation : 2021 Latest Caselaw 4529 Tel
Judgement Date : 21 December, 2021

Telangana High Court

M.Ashok Reddy vs The State Of Telangana on 21 December, 2021

Bench: Lalitha Kanneganti

      HON'BLE SMT. JUSTICE LALITHA KANNEGANTI

               CRIMINAL APPEAL No.831 OF 2018

JUDGMENT:

Learned counsel for the appellant filed a memo, dated 20.12.2021,

stating that the matter has been compromised out of the Court. Hence,

the criminal appeal may be closed.

2. Taking into consideration the memo, dated 20.12.2021, this

criminal appeal is dismissed.

Miscellaneous applications, pending if any, shall stand closed.

___________________________ LALITHA KANNEGANTI, J

Date: 21.12.2021

mar

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